Section 39(1) in The Rajasthan Financial Corporation (Staff) Regulations, 1958
(1)An appeal shall lie.-(a)against any orders passed by the Secretary [or any other officer] [Inserted by Amendment Notification dated 15-11-1961, Rajasthan Gazette, Part IV-C, dated 14-12-1961.] in exercise of the powers conferred on him by, or under, these Regulations to the Managing Director, and(b)against the orders of the Managing Director, to the Board.
