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[Cites 0, Cited by 0] [Section 526(1)] [Section 526] [Entire Act]

State of Jharkhand - Subsection

Section 526(1)(a) in Jharkhand Municipal Act, 2011

(a)co-operate with the municipality for carrying into effect, and enforcing, the provisions of this Act and for maintaining good order in and outside the municipal area, and