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State of Rajasthan - Section

Section 269 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

269. Rules to be observed by members while present in House.

- Whilst the House is setting, a member-
(i)shall not read any book, newspaper or letter except in connection with the business of the House;
(ii)shall not interrupt any member while speaking by disorderly expression or noises or in any other disorderly manner;
(iii)shall bow to the Chair while entering or leaving the House, and also when taking or leaving his seat;
(iv)shall not pass between the Chair and any member who is speaking;
(v)[ shall not leave or enter or move in the House when the Speaker is addressing the House;] [Substituted by item 81, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 1-9-1981 page 295 (1) 46.]
(vi)shall always address the Chair;
(vii)shall keep to his usual seat while addressing the House;
(viii)shall maintain silence when not speaking in House;
(ix)shall not obstruct proceeding, [hiss] [Substituted by item 81, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 1-9-1981 page 295 (1) 46.] or interrupt and shall avoid making running commentaries when speeches are being made in the House;
(x)shall not applaud when a stranger enters any of the galleries or the Governor's Box;
(xi)shall not while speaking make any reference to the strangers in any of the galleries;
(xii)shall smoke or drink water or any other potable *[or eat anything] in the House.
(xiii)shall not bring arms, stick or umbrella inside the Mouse;
(xiv)shall not sleep in the House.