Section 269(v) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
(v)[ shall not leave or enter or move in the House when the Speaker is addressing the House;] [Substituted by item 81, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 1-9-1981 page 295 (1) 46.]