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State of Uttarakhand - Section

Section 8 in Uttarakhand Anti Littering and Anti Spitting Act, 2016

8. Occupier to keep footpaths, backyard and Private Street clean.

(1)The owner or occupier of any premises shall cause the immediate vicinity of his premises, including the footpaths and backyards abutting thereon to be swept and kept clean.
(2)The owner or occupier of any premises abutting on a private street shall cause such portion of the street in front of, adjoining or abutting his premises and up to the centre thereof to be kept clean.