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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2) in Uttarakhand Anti Littering and Anti Spitting Act, 2016

(2)The owner or occupier of any premises abutting on a private street shall cause such portion of the street in front of, adjoining or abutting his premises and up to the centre thereof to be kept clean.