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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3) in The Merchant Shipping (Fire Appliances) Rules, 1969

(3)At least one fire hose shall be provided for each such hydrant and all hoses so provided shall be used for the purposes of extinguishing fires or for the testing of fire-fighting appliances at fire drills and surveys.