Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(1) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017 (1)The Competent Authority shall consider and dispose of the applications forwarded to it by the Single Window Agency within the stipulated time.
