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State of West Bengal - Section

Section 7 in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Rules, 2017

7. Role and functions of Competent Authority.

(1)The Competent Authority shall consider and dispose of the applications forwarded to it by the Single Window Agency within the stipulated time.
(2)The Competent Authority shall seek all queries or clarifications related to investor's application once through the Single Window System and within seven days of receiving the application.
(3)The Competent Authority shall send its orders sanctioning or rejecting the applications, as the case may be, to the investors through the Single Window System.