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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Andhra Pradesh - Subsection

Section 30(2)(iii) in Jawaharlal Nehru Technological Universities Act, 2008

(iii)all obligations of the Government in relation to the said colleges; shall stand transferred to, vest in, or devolve upon the concerned Jawaharlal Nehru Technological University specified in the Schedule-II.