Section 30(2) in Jawaharlal Nehru Technological Universities Act, 2008
(2)On and from the date of commencement of this Act,-(i)the control and management of the colleges specified in subsection (1);(ii)all the properties, assets and liabilities and the rights and obligations of the Jawaharlal Nehru Technological University, in relation thereto; and(iii)all obligations of the Government in relation to the said colleges; shall stand transferred to, vest in, or devolve upon the concerned Jawaharlal Nehru Technological University specified in the Schedule-II.
