Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 534F] [Entire Act] State of Odisha - Subsection Section 534F(1) in Orissa Municipal Rules, 1953 (1)Provided that one garage may be constructed on either one of the sides in the open space prescribed in Rule 534-E, but not within the open space prescribed in Rule 534-B.
