Himachal Pradesh High Court
Renukaji Dam Project vs . Jai Pal Singh & Ors. on 18 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Renukaji Dam Project vs. Jai Pal Singh & Ors.
RFA No. 116 of 2019.
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18.09.2023. Present: Mr. Shayam Singh Chauhan, Advocate, for the appellants.
Mr. Pawan K. Sharma, Advocate, for respondents No.1 to 5 and 7/applicants.
Mr. Pushpender Jaswal, Addl. A.G., Mr. Pratush Sharma, Addl. A.G., Mr. Rahul Thakur, of Dy. A.G. and Ms. Pryanka Chauhan, Dy. A.G., for respondent No. 9.
CMP Nos. 8989, 8990 and 8991 of 2023. rt More time sought to file reply. Be filed on or before the next date.
List on 30th October, 2023.
18th September, 2023. (Satyen Vaidya) (JAI) Judge ::: Downloaded on - 18/09/2023 20:37:24 :::CIS