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State of Andhra Pradesh - Section

Section 12 in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

12. Normal period of Admission.

- The normal period of admission into any school, for the purposes of this Act, shall be from 12th June to 31st August of the academic year, it includes any admissions made prior to this period for the academic year commencing from the 12th of June or any other date notified by the Government for that year.