Himachal Pradesh High Court
Charu Sharma vs . State Of H.P And on 14 June, 2022
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Charu Sharma vs. State of H.P and .
others.
CWP No. 3703 of 2022 14.06.2022 Present: Mr. Sanjeev Kumar Motta, Advocate for the petitioner.
Mr. Ranjan Sharma, Additional Advocate General for the respondents.
CWP No. 3703/22 & CMP No. 7281/22 r Issue notice. Mr. Ranjan Sharma, learned Additional Advocate General appears and waives service of notice on behalf of the respondents.
Reply/instructions within a week.
List on 21st June, 2022.
( Tarlok Singh Chauhan ) Judge June 14, 2022 ( Satyen Vaidya ) (naveen) Judge ::: Downloaded on - 15/06/2022 20:03:02 :::CIS