Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Punjab - Subsection

Section 48(ii) in Panjab University Act, 1947

(ii)When only one vacancy remains unfilled and the number to the votes of one continuing candidate exceeds the total of all the votes of the other continuing candidates, together with any surplus, not transferred, that candidate shall be declared elected.