48. Subject to the provisions contained in Regulations 43, 43 and 44 :
(i)When the number of continuing candidates is reduced to the number of vacancies remaining unfilled, the continuing candidates shall be declared elected.(ii)When only one vacancy remains unfilled and the number to the votes of one continuing candidate exceeds the total of all the votes of the other continuing candidates, together with any surplus, not transferred, that candidate shall be declared elected.(iii)When only one vacancy remains unfilled and there are only two continuing candidates and those two candidates have each the same number of votes and no surplus remains capable of transfer, one candidate shall be excluded under Regulation 49 and the other deemed elected.
