Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(v) in The Punjab Roads and Bridges Development Board Act, 1998 (v)repair and maintenance of roads; [***] [Omitted 'and' by Punjab Act No. 15 of 2018, dated 13.6.2018]
