Section 8 in The Punjab Roads and Bridges Development Board Act, 1998
8. Purposes for which the Fund may be applied.
- The Fund shall be applied on Plan Roads for the purposes specified as under :-(i)construction of new roads;(ii)improvements like raising, widening and strengthening of the existing roads;(iii)replacement of old and unsafe bridges;(iv)construction of new bridges;(v)repair and maintenance of roads; [***] [Omitted 'and' by Punjab Act No. 15 of 2018, dated 13.6.2018][(v-a) salary and other miscellaneous expenditure of the Board; and] [Inserted by Punjab Act No. 15 of 2018, dated 13.6.2018](vi)any other purpose pertaining to the improvement of roads and bridges infrastructure as may be considered necessary by the Board.
