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[Cites 0, Cited by 0] [Section 49M] [Entire Act]

Union of India - Subsection

Section 49M(3) in Conduct of Elections Rules, 1961

(3)The elector shall thereafter forthwith-
(a)proceed to the voting compartment;
(b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and
(c)come out of the voting compartment and leave the polling station.