Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49M(3)] [Section 49M] [Entire Act] Union of India - Subsection Section 49M(3)(b) in Conduct of Elections Rules, 1961 (b)record his vote by pressing the button on the balloting unit against the name and symbol of the candidate for whom he intends to vote; and