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State of Rajasthan - Section

Section 85 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

85. At what rate to be paid.

- (l) Until the Board otherwise determines the D.A. shall be paid to the employee of the Corporation at the same and subject to the same conditions on which such allowance is paid to its employee by the Rajasthan Government.
(2)Dearness allowance during leave.-A dearness allowance may be drawn during leave, not being extraordinary leave; provided that the duration of the leave does not exceed four months. If leave taken exceeds four months, the allowances shall cease after four months has been availed of.Section 3 - Travelling Allowance[86. Employee on tour] [For Amendment See Amendment Notification dated 17-9-1980 printed at the end of these regulations.]. - An employee travelling on inspection or other duty shall be reimbursed his travelling expenses on the following scales each way:-
Grade Class Extra fare
[If the pay of the employee is Rs. 500/- or more per mensem.] [Substituted by Amended Notification dated 21-1-1974, Rajasthan Gazette, Part VII-B, dated 3-1-1974] First class of if the train by which he travels provides nofirst class then the next highest class below provided on suchtrain. 4 paise per mile.
If the pay of the employee exceeds Rs. 450/- but is less thanRs. 500/- per mensem. -do- 3 paise per mile.
If the pay of the employee exceeds Rs. 250/- but does notexceeds Rs. 425/- per mensem. Second class or if there is no second class, the class lowerto it. 2 paise per mile.
Less than Rs. 250/- The lowest class, whether it be called lower, third orfourth. 2 paise per mile.
Explanation. - For the purpose of this section, travelling by road includes travelling by sea or river in a steam-launch or in any vessel other than a streamer and travelling by canal.For journeys by road, mileage allowance is calculated at the following rates for each mile travelled except in any case for which different rates are specially provided:-
Grade Employee using their own conveyance Employee hiring conveyance
1 2 3
An employee drawing pay of Rs. 500/- or more, per mensem.   Actual cost of hiring the conveyance in whole or in partsubject to a limit of 56 paise per mile.
Motor Car 50 paise per mile.  
Motor Cycle 19 paise per mile.  
Any other means of conveyance 16 paise per mile.  
An employee drawing pay of more than Rs. 150/ - but less thanRs. 500/- per mensem:   Actual cost of hiring the conveyance in whole or in partsubject to a limit of 44 paise per mile.
Motor Car 37 paise per mile.  
Motor Cycle 19 paise per mile.  
Any other mode of conveyance 16 paise per mile.  
An employee drawing pay of more than Rs. 80/- but notexceeding Rs. 150/- per mensem :   Actual cost of hiring not more than two seats in a conveyanceto a limit of 22 paise per mile.
Motor Cycle 19 paise per mile.  
Any other means of conveyance 16 paise per mile.  
An employee drawing up to Rs. 80/- as Pay per mensem 12 paise per mile. Actual cost of hiring not more than one seat in a conveyancesubject to a limit of 12 paise per mile.