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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(7)(ii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(ii)Maximum power flow recorded in the previous year on the transmission/distribution system. Thereafter, a growth of 5% per annum in the transmission system and 10% per annum in the distribution system shall be considered;