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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(7)The capacity available for open access between the injection point and drawal point shall be evaluated after considering the following factors:
(i)The anticipated power flow, based on the load flow studies, on the transmission/distribution system which is forming part of evacuation system of generating station at rated output after considering "N-1" contingency;
(ii)Maximum power flow recorded in the previous year on the transmission/distribution system. Thereafter, a growth of 5% per annum in the transmission system and 10% per annum in the distribution system shall be considered;
(iii)All the capacity allotted for open access customers for the period under consideration is required to be considered;