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Securities And Exchange Board Of India - Section

Section 30 in The Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996

30. Systems and procedures.-

Every depository shall have systems and procedures which will enable it to co-ordinate with the issuer or its agent, and the participants, to reconcile the records of ownership of securities with the issuer or its agent, as the case may be, and with participants, on a daily basis.