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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(7)(iii) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(iii)The schedule so given shall be uniform at least for a period of eight hours and the minimum schedule during the day shall at any time not be less than 75% of the maximum schedule of the day.