Section 26(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
(7)The power purchase under short term inter-State open access including transactions through power exchange shall be subject to the following:(i)The consumer shall schedule power from open access for complete 24 hours of the day.(ii)The consumer shall intimate in writing the block wise maximum power to be scheduled from inter-State open access each day to the SLDC, RDPPC and Distribution Licensee before 10:00AM of the day preceding the day of drawal.(iii)The schedule so given shall be uniform at least for a period of eight hours and the minimum schedule during the day shall at any time not be less than 75% of the maximum schedule of the day.(iv)The schedule so given shall be used to calculate the block wise maximum admissible drawal from the Discom.(v)If actual schedule approved in inter-State transactions is less, then the admissible drawal shall be reduced to that extent.
