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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(8) in The Gopalpur Port Rules, 1987

(8)Charges for weighment of cargo in Port Weigh Bridge shall be at the rate of rupee one per each metric ton, subject to a minimum rupees ten per consignment.] [Inserted vide Orissa Gazette Extraordinary No. 1301/29.10.199-Notification No. 11291/26/9/1991.]