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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Kerala - Subsection

Section 22(1)(ix) in Kerala University of Health Sciences Act, 2010

(ix)three experts in the field of health and allied sciences to be nominated by the Chancellor on the recommendation of the Vice-chancellor from any of the educational or Research Institutions of high repute within or outside the State;