Section 22(1) in Kerala University of Health Sciences Act, 2010
(1)The Governing Council shall consist of the following members, namely:(i)the Vice-Chancellor -Chairperson;(ii)the Pro-Vice-Chancellor;(iii)the Secretary to Government, Health Department in-charge of Medical Education;(iv)the Director of Medical Education;(v)the Director of Ayurvedic Medical Education;(vi)the Director or the Principal and Controlling Officer of Homoeopathic Medical Colleges in the State;(vii)three eminent persons with experience in the area of medical education to be nominated by the Pro-Chancellor;(viii)three members elected by the Academic Council from among its members as prescribed by Statues one each from Modem Medicine, Indian Systems of Medicine and Homoeopathic Medicnc;(ix)three experts in the field of health and allied sciences to be nominated by the Chancellor on the recommendation of the Vice-chancellor from any of the educational or Research Institutions of high repute within or outside the State;(x)one Biomedical Academician or Scientist belonging to Scheduled Caste or Scheduled Tribe nominated by the Chancellor, on the recommendation of the Pro-chancellor;(xi)one woman Biomedical Academician or Scientist nominated by the Chancellor, on the recommendation of the Pro-chancellor.
