Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(b)the varieties of cane which are suitable or unsuitable for use in factories [and khandasari units] [Added by Act No.4 of 1967.];