Section 4 in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961
4. Functions of the committee.
- The committee shall advise the Government on the following matters, namely :-(a)the regulation of supply and purchase of cane for factories [and khandasari units] [Added by Act No.4 of 1967.];(b)the varieties of cane which are suitable or unsuitable for use in factories [and khandasari units] [Added by Act No.4 of 1967.];(c)the maintenance of healthy relations between occupiers of factories, [owners of khandasari units] [Inserted by Act No.4 of 1967.] cane growers, cane growners co-operative societies and councils;(d)such other matters as may be prescribed.
