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State of Uttar Pradesh - Section

Section 1135 in Rules under the United Provinces Excise Act, 1910

1135. Transport of sacramental wine.

(a)Sacramental wine manufactured under the licence so granted shall not be removed except under the authority of the Bishop of the Diocese concerned.
(b)In a prohibition district a priest may obtain a permit for the transport and possession of sacramental wine from the Collector and obtain it from any wet district.