Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1135] [Entire Act] State of Uttar Pradesh - Subsection Section 1135(a) in Rules under the United Provinces Excise Act, 1910 (a)Sacramental wine manufactured under the licence so granted shall not be removed except under the authority of the Bishop of the Diocese concerned.
