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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

(2)No employee, shall, when in knowledge of unpublished price sensitive information, encourage any person to deal in the securities to which it relates.