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Union of India - Section

Section 45 in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

45. Speculation in stocks, shares, investments, etc.

(1)An employee shall not indulge in badla trading or trade, speculate in stock, shares, securities or commodities of any description.
(2)No employee, shall, when in knowledge of unpublished price sensitive information, encourage any person to deal in the securities to which it relates.