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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(2) in The Orissa Fisheries Ministerial Service Rules, 1976

(2)The Board shall meet on or about the 15th April of each year and prepare lists of clerks and assistants suitable for promotion in accordance with Clause (b) of Rule 8 and Rule 14.