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State of Odisha - Section

Section 19 in The Orissa Fisheries Ministerial Service Rules, 1976

19. Constitution of Selection Board.

(1)There shall be constituted a Selection Board consisting of the Director of Fisheries as the Chairman, Joint Director of Fisheries and the Range Deputy Directors of Fisheries as Members. The Personal Assistant to the Director shall acts the Secretary to the Board.
(2)The Board shall meet on or about the 15th April of each year and prepare lists of clerks and assistants suitable for promotion in accordance with Clause (b) of Rule 8 and Rule 14.