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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(3) in Punjab Market Committees Bye-laws

(3)The buyer desirous of purchasing agricultural produce shall personally or through an approved and bona fide representatitve attend the auction within one hour of the time of the start of acution fixed under sub-clause (1). In case of his inability to attend the auction in time, he shall intimate his inability to the office of the Market Committee before auction commences.