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Himachal Pradesh High Court

Kuldeep Kumar vs . Om Parkash (Since Deceased) on 1 July, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Kuldeep Kumar Vs. Om Parkash (since deceased) .

through LRs. Smt. Kanta Devi & O(rs. And connected matter.

RSA No. 251 of 2020 a/w RSA No. 252 of 2020 RSA No. 251 of 2020 01.07.2022 Present: Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the appellant.

Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondents No. 1(a) to 1(e), 2(b) to 2(d) and 4.

Name of respondent No.2(a) is stated to have been deleted vide order dated 26.11.2018.

None for respondent No.3.

Mr. Romesh Verma, Advocate, for the respondents No.5(a), 5(b) and 6.

Mr. Rajan Kahol, Advocate, for respondent No.7.

Mr. Ramakant Sharma, Advocate, for respondent No.8.

Mr. K.D. Sood, Senior Advocate, with Mr. Het Ram Thakur, Advocate, for the appellant.

Mr. Ajay Sharma, Senior Advocate, with Mr. Atharv Sharma, Advocate, for respondents No. 1(a) to 1(e), 2 and 4(b) to 4(d).

None for respondent No.3.

Name of respondent No.4(a) is stated to have been deleted vide order dated 26.11.2018.

Mr. Ramakant Sharma, Advocate, for respondent No.5.

Mr. Romesh Verma, Advocate, for the applicants.

Notice. Mr. Het Ram Thakur, Advocate, accepts notice on behalf of appellant/non-applicant, whereas, Mr. Atharv Sharma and Mr. Ramakant Sharma, Advocates, accept notice on ::: Downloaded on - 01/07/2022 20:04:25 :::CIS behalf of the respondents/non-applicants. Response to the .

application be filed within four weeks. List thereafter.

                                                  (Ajay Mohan Goel)





                                                        Judge
    July 01, 2022
       (vinod)




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