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[Cites 0, Cited by 0] [Section 191] [Entire Act]

Union of India - Subsection

Section 191(2) in The Coal Mines Regulations, 2011

(2)No person other than a shotfirer shall carry any priming cartridge into a shaft which is in the course of being sunk and no such cartridge shall be so carried except in a thick felt bag or other container sufficient to protect it from shock.