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Union of India - Section

Section 191 in The Coal Mines Regulations, 2011

191. Transport of explosives.

(1)While explosives are being carried on a ladder, every case or container shall be securely fastened to the person carrying it.
(2)No person other than a shotfirer shall carry any priming cartridge into a shaft which is in the course of being sunk and no such cartridge shall be so carried except in a thick felt bag or other container sufficient to protect it from shock.