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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(5) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(5)[ The term of office of the elected or nominated members of a Faculty Council for Post-graduate and Undergraduate Studies shall be four years] [Sub-section (5) inserted by W.B. Act 21 of 1996.].