Himachal Pradesh High Court
Sarup Gir vs . Narain Swarup on 31 October, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sarup Gir vs. Narain Swarup FAO No. 158 of 2023 .
31.10.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the appellant.
Mr. Sanket Sankhyan, Advocate, for respondents No. 1, 3(a) to 3(d).
Respondent No. 2 ex parte.
of FAO No. 158 of 2023 & CMP No. 9063 of 2023 Mr. Sanket Sankhyan, learned Counsel, submits that rt respondent No. 3(e) has expired. This fact is taken on record.
Reply to the miscellaneous application not filed. Four weeks time, as prayed for, is granted to file reply to the application.
List thereafter.
Interim to continue.
(Ajay Mohan Goel) Judge October 31, 2023 (narender) ::: Downloaded on - 31/10/2023 20:37:15 :::CIS