Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Gujarat - Subsection Section 26(2) in The Gujarat University Act, 1949 (2)The constitution, powers and duties of the Boards established under sub-section (1) shall be [as prescribed by the Statutes] [These words were substituted for the words 'as prescribed by the Ordinances' by Gujarat 6 of 1973, section 22 (2).].
