(1)The University shall establish a Board of Extra-Mural Studies, a Board for Students, [Welfare, a Board for Hostels' Management, an Academic. Planning Board and such other Boards] [These words were substituted for the words 'Welfare and such other Boards' by Gujarat 6 of 1973, section 22 (1).] as may be prescribed by the Statutes.(2)The constitution, powers and duties of the Boards established under sub-section (1) shall be [as prescribed by the Statutes] [These words were substituted for the words 'as prescribed by the Ordinances' by Gujarat 6 of 1973, section 22 (2).].
