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State of Odisha - Section

Section 13 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

13. Preparation of merit list.

(1)The Selection Committee shall prepare a list of candidates found suitable for appointment equivalent to the number of vacancies estimated and arrange their names in order of merit.
(2)The list shall be submitted to the Chairman for his consideration and approval :
(3)The list shall remain valid for a period of one year from the date of its approval by the Chairman.