Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 92 in The Indian Electricity Rules, 1956

92. Protection against lightning .-(1) The owner of every overhead line [, sub-station or generating station] which is so exposed as to be liable to injury from lightning shall adopt efficient means for diverting to earth any electrical surges due to lightning.

(2)[ The earthing lead for any lightning-arrestor shall not pass through any iron or steel pipe, but shall be taken as directly as possible from the lightning-arrestor to a separate earth electrode and/or junction of the earth mat already provided for the high and extra-high voltage sub-station subject to the avoidance of bends wherever practicable.Note .-A vertical ground electrode shall be connected to this junction of the earth mat.] [[ Substituted by G.S.R. 1050, dated 22.10.1985 (w.e.f. 9.11.1985).