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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xxii) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xxii)"high voltage" means the voltage which exceeds 650 volts but does not exceed 33,000 volts under normal conditions subject, however, to the percentage variations allowed under the Indian Electricity Rules, 1956;