Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 564] [Entire Act]

State of Jharkhand - Subsection

Section 564(b) in Bihar Education Code, 1961

(b)The Electric Inspector will submit his projects through the Superintending Engineer concerned to the local officer, whilst the Chief Engineer. Public Health Engineering Department will submit them to the local officer direct, who. in turn, will submit them to the Director.